Himachal Pradesh High Court
Durgo Devi vs . State Of H.P. & Ors. on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Durgo Devi Vs. State of H.P. & Ors.
CWP No. 4787/202218.07.2022 Present: Mr. Panku Chaudhary, Advocate, vice counsel for the petitioner.
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Mr. Ashwani Sharma and Mr. Anil Jaswal, Additional Advocates General with Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 to 5.
As prayed for by learned vice counsel for the petitioner, list on 19.07.2022 before the appropriate Bench.
r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 18th July, 2022 (raman) ::: Downloaded on - 18/07/2022 20:05:08 :::CIS