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Delhi High Court - Orders

Delhi Race Club 1940 Ltd vs Bal Kishan Goel & Anr on 31 January, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~34 (2022 Cause List)
                     *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      CM(M) 107/2022

                            DELHI RACE CLUB 1940 LTD.                 ..... Petitioner
                                         Through: Mr. Gaurav Patel, Advocate for
                                                   Mr. R K Sharma, Advocate.

                                                       versus

                            BAL KISHAN GOEL & ANR.                               ..... Respondents
                                         Through: None.

                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                          ORDER

% 31.01.2022 The proceedings in the matter have been conducted through video conferencing.

CM APPL. 5421/2022 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. CM(M) 107/2022 & CM APPL. 5420/2022 (stay)

1. Mr. Gaurav Patel, learned counsel, appears on behalf of Mr. R.K. Sharma, learned counsel for the petitioner, and seeks an adjournment on the ground that Mr. Sharma is indisposed today.

2. At his request, list on 23.02.2022 in the category of "Fresh Matters and Applications".

PRATEEK JALAN, J JANUARY 31, 2022/'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:01.02.2022 14:43:18