Delhi High Court - Orders
Delhi Race Club 1940 Ltd vs Bal Kishan Goel & Anr on 31 January, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~34 (2022 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 107/2022
DELHI RACE CLUB 1940 LTD. ..... Petitioner
Through: Mr. Gaurav Patel, Advocate for
Mr. R K Sharma, Advocate.
versus
BAL KISHAN GOEL & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 31.01.2022 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 5421/2022 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. CM(M) 107/2022 & CM APPL. 5420/2022 (stay)
1. Mr. Gaurav Patel, learned counsel, appears on behalf of Mr. R.K. Sharma, learned counsel for the petitioner, and seeks an adjournment on the ground that Mr. Sharma is indisposed today.
2. At his request, list on 23.02.2022 in the category of "Fresh Matters and Applications".
PRATEEK JALAN, J JANUARY 31, 2022/'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:01.02.2022 14:43:18