Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(35a) in The Punjab Municipal Corporation Act, 1976 (35a)[ "population" means the population as ascertained at the last preceding Census, of which the relevant figures have been published;] [Added by Act 12 of 1994.]
