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[Cites 0, Cited by 0] [Section 62A(1)] [Section 62A] [Entire Act]

Union of India - Subsection

Section 62A(1)(b) in The Indian Stamp Act, 1899

(b)being required under sub-section (4) of section 9A to transfer the duty to the State Government within fifteen days of the expiry of the time specified therein, fails to transfer within such time,