Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(c) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 (c)'ceiling area' means the extent of land [specified in section 4 or section 4-A] [Substituted by Act No.10 of 1977.] to be the ceiling area;
