Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(1) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955 (1)Compensation.(a)For damage by exercise of reserved rights.(b)For resumption of grant.(c)For exchange of land.
