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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 96(1)(a) in Arunachal Pradesh Co-operative Societies Act, 1978

(a)when the dispute relates to the recovery of any sum including interest thereon due to a society by a member thereof, be computed from the date on which such member dies or ceases to be a member of the society;