Supreme Court - Daily Orders
Principal Commissioner Of Income Tax I vs Devangi @ Rupa Dipak Panchal on 18 September, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.19 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 24384/2017
(Arising out of impugned final judgment and order dated 02-02-2017
in ITA No. 54/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
DEVANGI @ RUPA DIPAK PANCHAL Respondent(s)
(CONDONATION OF DELAY IN FILING SLP)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Maninder Singh, ASG
Ms. Rekha Pandey, Adv.
Mr. Girish Chaudhary, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 11117 of 2017.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.09.20 14:24:41 IST Reason: