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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Tamilnadu - Subsection

Section 102(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)In the case of an election under this Part, where the number of candidates is more than one, the votes of the members present at the meeting shall be taken by secret ballot in the manner laid down in the following rules.