Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The State Agricultural Credit Corporations Act, 1968

(k)"Food Corporation" means the Food Corporation of India established under the Food Corporations Act, 1964 (27 of 1964);