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[Cites 0, Cited by 0] [Section 280B] [Entire Act]

Union of India - Subsection

Section 280B(a) in Finance Act, 2012

(a)the offences punishable under this Chapter shall be triable only by the Special Court, if so designated, for the area or areas or for cases or class or group of cases, as the case may be, in which the offence has been committed: