Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(6)(a) in The Income Tax Act, 2025

(a)tax has not been paid or deducted on such interest under Chapter XIX-B; and