Section 2(1)(b) in The Business Profits Act, 1947

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)in the case of a firm having-

(i)not more than two working partners one lakh of rupees, or

(ii)three working partners, one and a half, lakhs of rupees, or

(iii)four or more working partners, two lakhs of rupees, or

Legal Document View