Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(xxi) in The Motor Vehicles Act, 1988

(xxi)that the conditions of the permit shall not be departed from, save with the approval of the Regional Transport Authority;