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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Tripura - Subsection

Section 29(3)(ii) in The Tripura Co-operative Societies Act, 1974

(ii)In this sub-section the expression "financial year" means the year ending on the 30th June or, in the case of any society or class of societies the accounts of which are, with the previous sanction of the Registrar, balanced on any other day, the year ending on such day.