Chattisgarh High Court
Hariom Rice Mill Private Limited vs Assistant Commissioner Of Income Tax ... on 5 December, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPT No. 84 of 2018
1. Hariom Rice Mill Private Limited NH-200, Having Its Office At Masturi Road,
Post And Village Darrighat, Bilaspur - 495001, Chhattisgarh. Through Its
Director Mr. Subhash Agrawal, Aged About 48 Years S/o Radheshayam
Agrawal, R/o B - 104, Sheela Park, Raj Kishore Nagar, Bilaspur (CG)
2. Mr. Subhash Agrawal, S/o Radheshyam Agrawal, Aged About 48 Years R/o
B - 104, Sheela Park, Raj Kishore Nagar, Bilaspur Chhattisgarh.
---- Petitioner
Versus
1. Assistant Commissioner Of Income Tax Circle - 2(1), Bilaspur, Aaykar
Bhawan, Vyapar Vihar, Bilaspur Chhattisgarh.
2. Deputy Commissioner Of Income Tax Circle - 2(1), Bilaspur, Aaykar
Bhawan, Vyapar Vihar, Bilaspur Chhattisgarh.
3. Union Of India Through Its Secretary Department Of Revenue, Ministry Of
Finance, North Block, New Delhi - 110001,
---- Respondent
WPT No. 85 of 2018
1. Hariom Rice Mill Private Limited NH-200, Having Its Office At Masturi Road, Post And Village Darrighat, Bilaspur 495001, (Chhattisgarh) Through Its Director Mr. Subhash Agrawal, Aged About 48 Years S/o Radheshayam Agrawal, R/o B-104, Sheela Park, Raj Kishore Nagar, Bilaspur Chhattisgarh.
2. Mr. Subhash Agrawal, S/o Radheshyam Agrawal, Aged About 48 Years R/o B - 104, Sheela Park, Raj Kishore Nagar, Bilaspur Chhattisgarh.
---- Petitioner Versus
1. Assistant Commissioner Of Income Tax Circle 2(1) Bilaspur, Aaykar Bhawan, Vyapar Vihar, Bilaspur Chhattisgarh.
2. Deputy Commissioner Of Income Tax Circle - 2(1), Bilaspur, Aaykar Bhawan, Vyapar Vihar, Bilaspur Chhattisgarh
3. Union Of India Through Its Secretary Department Of Revenue, Ministry Of Finance, North Block, New Delhi - 110001.
---- Respondent 2 WPT No. 86 of 2018
1. Hariom Rice Mill Private Limited, N H - 200, Having Its Office At Masturi Road, Post And Village Darrighat, Bilaspur - 495001, Chhattisgarh Through Its Director Mr. Subhash Agrawal, Aged About 48 Years S/o Radheshayam Agrawal, R/o B - 104, Sheela Park, Raj Kishore Nagar Bilaspur (CG)
2. Mr. Subhash Agrawal S/o Radheshayam Agrawal Aged About 48 Years R/o B-104, Sheela Park Raj Kishore Nagar, Bilaspur Chhattisgarh.
---- Petitioner Versus
1. Assistant Commissioner Of Income Tax Circle - 2 (1), Bilaspur Aaykar Bhawan Vyapar Vihar Bilaspur Chhattisgarh.
2. Deputy Commissioner Of Income Tax Circle - 2 (1) Bilaspur, Aaykar Bhawan Vyapar Vihar Bilaspur Chhattisgarh.
3. Union Of India Through Its Secretary Department Of Revenue, Ministry Of Finance North Block New Delhi-110001.
---- Respondent For Petitioner : Shri Siddharth Dubey, Advocate. For Respondents : Smt. Naushina Afrin Ali, Advocate.
Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 05/12/2018 :
1. Learned counsel for the petitioner seeks permission of the Court to withdraw the Writ Petitions with liberty to raise all the grounds, both factual and legal, as raised in the writ petitions before the appellate authority.
2. Prayer allowed.
3. Accordingly, the Writ Petitions are dismissed as withdrawn with liberty as prayed for.
Sd/-
Judge (Prashant Kumar Mishra) Barve