Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1A in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 1A. Pro Vice-Chancellor. - (i) [The Pro Vice-Chancellor shall exercise such duties as are assigned to her by the Vice-Chancellor.] [Added by Haryana Act No. 15 of 2008]
