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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(xii) in The Orissa Agricultural Produce Markets Act, 1956

(xii)["Retail sale" in relation to any agricultural produce means the sale of that produce not exceeding such quantity as may be prescribed :] [Substituted vide Act No. 27 of 1984, Section 2 (i) (h).]