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Delhi High Court - Orders

Centeral Vigilance Commission vs Walmart India Pvt Ltd on 18 February, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~5
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         LPA 642/2018
                            CENTERAL VIGILANCE COMMISSION           .....Appellant
                                         Through: Ms. Tatini Basu, Adv.

                                                          versus

                            WALMART INDIA PVT LTD                  .....Respondent
                                         Through: Ms. Shally Bhasin, Mr. Prateek
                                         Yadav and Ms. Rachna Dubey, Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                         ORDER

% 18.02.2026

1. On 10 March 2025, the parties were directed to file written submissions. Written submissions from the appellant are still not forthcoming.

2. Let them be filed within four weeks from today.

3. List for disposal on 4 April 2026.

4. We make it clear that on the next date of hearing, we would proceed with the matter irrespective of availability of learned Counsel.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

FEBRUARY 18, 2026/dsn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:37:10