Bombay High Court
L And T Hydrocarbon Engineering Ltd. And ... vs The Union Of India Through The ... on 18 June, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-412
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9404 OF 2019
L And T Hydrocarbon Engineering Ltd. And ....PETITIONER
Anr
V/S
The Union Of India Through The Secretary, ....RESPONDENT
Ministry Of Finance, Dept. Of Revenue And Ors Mr. Sriram Sridharan for Petitioner Mr. Satyaprakash Sharma i.b. Mr. Jitendra B. Mishra for Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 18th June, 2024 P.C. :
At the request of learned counsel for the Respondent(s) , stand over to 21/06/2024 .
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