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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(ii) in The Prevention of Food Adulteration Rules, 1955

(ii)[ Every package containing Instant Coffee-Chicory mixture shall have affixed to it a label upon which shall be printed the following declarations:- [Inserted by G.S.R. 917(E), dated 17th November, 1987 (w.e.f. 18-5-1988) and corrected by G.S.R. 73(E), dated 3rd February, 1988 and G.S.R. 366(E), dated 23rd March, 1988]