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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(l) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(l)"undertaking taken over" means an undertaking taken over by the Government after the 1st January 1951 and before the commencement of this Act;