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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in The Hazardous Wastes (Management And Handling) Rules, 1989

(7)[ The occupier shall provide the transporter with relevant information in Form 10, regarding the hazardous nature of the wastes and measures to be taken in case of an emergency.] [ Inserted by S.O. 24(E), dated 6.1.2000 (w.e.f. 6.1.2000).]