Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 8 in Gujarat Educational Institutions Services Tribunal Act, 2006 8. Headquarters of Tribunal. - The headquarters of the tribunal shall be at such place as the State Government may, by order published in the Official Gazette, determine.
