Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(2)(g) in The Rajasthan Secondary Education Act, 1957 (g)the appointment of the examiners and their duties and powers in relation to the Board's examinations;