Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 071 in The Maharashtra Shops and Establishments Act, 1948 071. ||-| (ix) Kotak Mahindra Bank Ltd., Gr. Floor, Peninsula Towers 1,Peninsula Corporate Park, Off. Senapati Bapat Marg, Lower Parel,Mumbai-400 013.|-| (x) Kotak Mahindra Bank Ltd., Gr. Floor, Marathon Max,Junction of LBS and Mulund Goregaon Road, Mulund (W), Mumbai -
