Delhi High Court - Orders
Kanupriya Sharma vs State & Anr on 17 January, 2019
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 849/2018 & Crl.M.A. 3234/2018
KANUPRIYA SHARMA ..... Petitioner
Through Mr. K.K. Sharma, Advocate.
versus
STATE & ANR. ..... Respondents
Through Mr. Hirein Sharma, APP for the State.
Mr. Tushar Sannu with Mr. Ankit
Gupta, Mr. Ankit Jain and Mr. Udit
Atul Kokanthankar, Advocates for R-
2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 17.01.2019 Learned counsel appearing for the respondent No.2 submits that reply has been filed today.
Digital copy of the trial court as well as the appellate court record be requisitioned.
Re-notify on 28.02.2019.
SANJEEV SACHDEVA, J JANUARY 17, 2019 st