Bombay High Court
Leyla Mahmoodi Through Ca Sandip Kadam vs The Additional Commissioner Of Customs on 19 October, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
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Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 467 OF 2023
Leyla Mahmoodi through CA ..Petitioner
Versus
The Additional Commissioner of Customs & Ors. ..Respondents
WITH
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12267 OF 2023
Mahadev Bullion ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
WRIT PETITION NO. 12184 OF 2023
Sanjay Kumar Agarwal ..Petitioner
Versus
Union of India & Anr. ..Respondents
WITH
WRIT PETITION NO. 11660 OF 2023
M/s. Chokshi Arvind Jewellers ..Petitioner
Versus
Union of India & Ors. ..Respondents
__________
Mr. Anil Balani with Ms. Priyasha Pawar, Mr. Prakash Shingrani, Mr. Jas
Sanghavi and Ms. Revati Nansi i/b. PDS Legal for Petitioner.
Mr. Devang Vyas, ASG with Ms. Neeta Masurkar and Mr. Ram Ochani
for Respondents.
__________
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CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : OCTOBER 19, 2023 P.C.:
1. Leave to amend to incorporate additional prayers and the grounds in support of the additional prayers. Let the amendment be carried out by 23 October, 2023. Copy of the amended petitions be served on the advocates for the respondents.
2. Reply affidavit/s to the amended petitions be placed on record two days prior to the adjourned date of hearing.
3. List the proceedings for further hearing on 02 November, 2023 (H.O.B.).
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 2 of 2
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