Section 19A(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)[In the first proviso of sub-section (1) of Section 19-A for the words "twenty seven", the word "fourteen" shall be substituted.] [Vide Uttarakhand Act No. 30 of 2005.]
