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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)If owing to certain objection, sanction is refused, but the objection is subsequently met to the satisfaction of the Administrator, it will not be necessary for the applicant to submit new plans provided the original plans can be suitably corrected.