Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581N] [Entire Act]

Union of India - Subsection

Section 581N(5) in The Companies (Amendment) Act, 2002

(5)The officers and other employees who have retired before the transformation date from the service of the inter- State co- operative society and are entitled to any benefits, rights or privileges, shall be entitled to receive the same benefits, rights o privileges from the Producer Company.