Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 22 in Bihar Power Alcohol Act, 1948 22. Protection of persons acting in good faith. - No suit, prosecution or other legal proceedings shall be instituted against the [Government or any person for anything which is in good faith done or intended to be done under this Act or the Rules made thereunder] [Substituted by A.L.O.].
