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Rajasthan High Court - Jodhpur

Krishna Gopal Tolambiya vs District And Sessions Judge on 5 March, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 3877/2021 Krishna Gopal Tolambiya

----Petitioner Versus District And Sessions Judge

----Respondent For Petitioner(s) : Mr. Rakesh Arora For Respondent(s) :

JUSTICE DINESH MEHTA Order 05/03/2021 Issue notice to the respondents, returnable within six weeks. Notices be given 'dasti' to learned counsel for the petitioner, if so desired.
(DINESH MEHTA),J 63-CPGoyal/-
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