Rajasthan High Court - Jodhpur
Krishna Gopal Tolambiya vs District And Sessions Judge on 5 March, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 3877/2021 Krishna Gopal Tolambiya
----Petitioner Versus District And Sessions Judge
----Respondent For Petitioner(s) : Mr. Rakesh Arora For Respondent(s) :
JUSTICE DINESH MEHTA Order 05/03/2021 Issue notice to the respondents, returnable within six weeks. Notices be given 'dasti' to learned counsel for the petitioner, if so desired.
(DINESH MEHTA),J 63-CPGoyal/-
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