Punjab-Haryana High Court
Sawinder Singh vs State Of Punjab on 6 February, 2023
Author: Gurvinder Singh Gill
Bench: Gurvinder Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-52051-2022 (O&M)
Date of Decision: 06.02.2023
Sawinder Singh ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL
Present: Mr. Anmol Singh Virk, Advocate with
Mr. Jagdeep S. Virk, Advocate,
for the petitioner.
Mr. Luvinder Sofat, DAG, Punjab
assisted by SI Ashok Kumar.
GURVINDER SINGH GILL, J. (Oral)
For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-54759-2022 titled 'Jaswinder Kumar Vs. State of Punjab'.
(GURVINDER SINGH GILL) JUDGE 06.02.2023 Vimal Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-02-2023 10:29:45 :::