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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(c) in The Orissa Loan Stipend Fund Rules

(c)Recovery of loan stipend already taken may be kept in advance during the period of higher study, provided such higher study is in the same subject for which loan stipend had already been granted. This concession will, however, be given with effect from the 1st April, 1968 and be limited to a period of 3 years at the maximum.