Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of West Bengal - Section Section 60 in West Bengal Land Reforms Act, 1955 60. Power to make rules. (1) The State Government may, after previous publication, make rules for carrying out the purposes of this Act. (2) The rules so made shall have effect as if they were incorporated it this Act.
