Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(b) in Bihar and Orissa Public Demands Recovery Act, 1914

(b)by arresting the Certificate-debtor and detaining him in civil prison, or