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[Cites 0, Cited by 0] [Section 31st] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31st(ii) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(ii)Capital Expenditures such as cost of dead stock, vehicles, equipments, furniture and fixtures, buildings constructed or acquired etc. shall also be shown in the expenditure side under appropriate head included and shown under specific grants account.