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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5)(c) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(c)affect the right of any person to continue to enjoy any easement or other similar right for the more beneficial enjoyment of such person's land which he was enjoying on the date immediately preceding the date of vesting, or