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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3)(vi) in Raiganj University Act, 2014

(vi)one student representative pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in such manner as may be provided by the Statutes: