9. Rolls to be prepared by the Settlement Officer.
- The Settlement Officer shall, in the manner prescribed, prepare a draft roll of every jenmi in respect of his holding, showing-(a)the Jenmikaram in respect of the holding or part thereof;(b)the names of persons entitled to receive the jenmikaram ;(c)the kanam tenants liable to pay the jenmikaram in respect of the holding or part thereof;(d)the amount or annuity , as the case may be , payable under this Act; and(e)such other particulars as may be prescribed.
