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[Cites 0, Cited by 0] [Section 20A(3)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(3)(c) in The Sugar Development Fund Rules, 1983

(c)No claim shall be admissible after one hundred eighty days from the date of issue of last bank certificate of export and realization with respect to exports made during the particular month under consideration.