Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 27 in Police Regulations, Calcutta, 1968

27. Entries in confidential report book of subordinate police officers above the rank of Assistant Sub-Inspectors. - The following shall be entered against item 12 of West Bengal Form No. 5321 :-

(i)Particulars of any case in which the officer has been criminally convicted or in which having been put up to trial has been finally discharged for want of evidence but not of any in which he has been fully exonerated and acquitted;
(ii)Particulars of any civil suit in which the decision adversely affects his character as a police officer, and
(iii)Particulars of any case in which there has been a judicial comment leading to an entry in the officer's service book.