Section 3 in Gauhati University Employees Conduct Rules, 1975
3. Definitions.
- In these Rules-(i)'University' shall mean the Gauhati University ;(ii)'Act' shall mean the Gauhati University Act, 1947 as amended up to date ;(iii)An employee shall mean an officer or any person appointed by the University other than a teacher for whom a separate set of rules has been framed.(iv)All other words and expressions used in these Rules shall have the same meaning as in the said Act.
