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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(3) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(3)Where an application for a certificate is rejected by the Board, the applicant shall forthwith cease to act as a research analyst:Provided that nothing contained in this regulation shall affect the liability of the applicant under the law.