Allahabad High Court
Kishori Lal And Others vs Smt. Sanichari Devi And Another on 30 September, 2022
Author: Siddhartha Varma
Bench: Siddhartha Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SECOND APPEAL No. - 2392 of 1980 Appellant :- Kishori Lal And Others Respondent :- Smt. Sanichari Devi And Another Counsel for Appellant :- R.H. Zaidi Counsel for Respondent :- Sadanand Shukla,Pramod Kumar Maurya Hon'ble Siddhartha Varma,J.
List has been revised.
Despite notices, no one appears for the appellant to press the second appeal even in the revised call.
The second appeal is, accordingly, dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 30.9.2022 PK (Siddhartha Varma,J.)