Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197] [Entire Act]

Union of India - Subsection

Section 197(a) in The Coal Mines Regulations, 2011

(a)the Ammonium Nitrate-Fuel Oil mixture (hereinafter referred to ANFO) shall not be used for firing without possessing a valid license for storage and preparation of ANFO explosives and also for transport of such explosives on surface from the licencing authority under the explosives Act, 1884;