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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(a) in Indian Companies Act, 1913

(a)increase the nominal amount of its share capital by increasing the nominal amount of each of its shares, but subject to the condition that no part of the amount by which its capital is [so increased shall be capable of being called up except in the event and for the purposes of the company being wound up;