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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Crop Cultivator Rights Rules, 2019

1. Short title, extent and commencement.

(1)These Rules may be called the Andhra Pradesh Crop Cultivator Rights Rules, 2019.
(2)They shall extend to the whole of the State of Andhra Pradesh.
(3)They shall come into force on the date of their publication in the Andhra Pradesh State Gazette.