Section 2(e) in The U.P. Regulation of Coaching Act, 2002
(e)'coaching centre' means a place maintained, reserved or arranged for the purposes of coaching but does not include,-(i)an institution;(ii)any other school or college recognised, maintained or established by or under any law for the time being in force;(iii)an institute or academy, by whatever name called, providing instruction in fine arts, information technology, computer science, typewriting, stenography or any other technical education of like nature;
